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Judgment
Sl.No.,Case Details,"D a t e of
Order",Bench,Costs
1.,"Wholesale Trading Services Pvt. Ltd
v. UOI; WP(C)5602/2017",.07.07.2017,"Division bench of the
Hon’ble Delhi High
Court","Rs. 10,000/- imposed as costs
on the Appellant.
2.,"Wholesale Trading Services Pvt. Ltd
v. UOI; WP(C) 10536/2017",.04.12.2017,"Hon’ble Delhi High
Court","Rs. 10,000/- payable to Delhi
High Court Legal Service
Committee within a period of
three weeks, imposed on the
Appellant.
3.,"Wholesale Trading Services Pvt. Ltd
v. ICAI & Ors; WP(C) 8071/2019",.01.08.2019,"Hon’ble Delhi High
Court","Rs.1,00,000/ payable to Delhi
High Court Legal Service
Committee within a period of
two weeks, imposed on the
Appellant.
4.,"Wholesale Trading Services Pvt. Ltd
v. ICAI & Ors; WP(C) 8081/2019",.01.08.2019,"Hon’ble Delhi High
Court","R s . 1,00,000/- payable to
Delhi High Court Lega
Services Committee within a
period of two weeks, imposed
on the Appellant. This order
has been sustained by the
Hon’ble Division Bench
of this Hon’ble Court in
LPA No. 586/2019 by order
dated 11.09.2019.
A copy of this order be sent forthwith to the Member Secretary, Delhi State Legal Services Authority, Patiala House Courts, New Delhi.",,,,