Supreme CourtDivision Bench(2009) 12 SC CK 0077

T.N. Godavarman Thirumulpad vs Union of India (UOI) and Others

Supreme Court Of India · Decided on 4 December 2009

HON’BLE JUDGES
S. H. Kapadia, C.J · Aftab Alam, J
RESULT
Dismissed
CASE NUMBER
I.A. No. 2211 in I.A. No''s. 1424-1425 and 2649 in Writ Petition (Civil) No. 202 of 1995, W.P. (C) No. 469 of 2005, I.A. No''s. 2333-2334 in Writ Petition (C) No. 202 of 1995, I.A. No''s. 2079-2080, 2301-2303, 2546 in Writ Petition (C) No. 202 of 1995, W.

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Judgment

41 paragraphs · 367 words

I.A. No. 2211 in I.A. Nos. 1424-1425 & 2649: With W.P. (C) No. 469/2005:

1.

List on 15.01.2010 for directions.

2.

We are awaiting the decision of the High Court and we hope that the High Court will render its decision at the earliest.

I.A. Nos. 2333-2334:

3.

List on 22.01.2010.

I.A. Nos. 2079-2080, 2301-2303, 2546 With W.P. (C) No. 301/2008:

4.

List the matter for directions in regard to the constitution of SIT on 11.12.2009.

5.

List the I.A.s alone on 05.02.2010. No other forest matter be listed on that day.

I.A. No. 2673:

6.

Referred to C.E.C. Reply/response, if any, may be filed within four weeks.

I.A. No. 2679 in I.A. Nos. 2337-2338:

7.

Learned Counsel for the petitioner/applicant seeks permission to withdraw the applications. Permission sought is granted. I.A. Nos. 2337-2338 are dismissed as withdrawn. I.A. No. 2679 is disposed of accordingly.

I.A. No. 2680 in I.A. Nos. 2155-2156:

8.

List on 11.12.2009.

I.A. No. 2681:

9.

Issue notice to C.E.C. Reply/response, if any, may be filed within four weeks.

I.A. No. 2682:

10.

Issue notice to C.E.C. Reply/response, if any, may be filed within four weeks.

I.A. No. 1574:

11.

List on 11.12.2009.

I.A. Nos. 1595-1596:

12.

Four weeks further time is granted for filing reply.

I.A. Nos. 2758-2759 and I.A. No. 1310 in I.A. No. 833 in I.A. No. 828:

13.

Issue notice to the respondents, returnable on 29.01.2010 in I.A. Nos. 2758-2759.

I.A. No. 2760 in I.A. Nos. 2079-2080:

14.

De-link.

15.

Not to be listed before the Forest Bench.

I.A. Nos. 2733-34 in Writ Petition (Civil) No. 202 of 1995

16.

List on 11.12.2009.

I.A. Nos. 2703 and 2704 in Writ Petition (Civil) No. 202 of 1995

17.

List on 11.12.2009.

I.A. Nos. 2561-62 in Writ Petition (Civil) No. 202 of 1995, I.A. No. 2753

18.

List on 15.01.2010.

19.

I.A. No. 991 in Writ Petition (Civil) No. 202 of 1995

20.

List on 08.01.2010.

I.A. Nos. 2228-29 in Writ Petition (Civil) No. 202 of 1995

21.

List on 08.01.2010.

I.A. Nos. 2714-15 in Writ Petition (Civil) No. 202 of 1995

22.

List on 15.01.2010.

I.A. No. 2678 in Writ Petition (Civil) No. 202 of 1995

23.

List on 08.01.2010.