Supreme CourtDivision Bench(2009) 09 SC CK 0104

T.N. Godavarman Thirumalpad vs Union of India (UOI) and Others

Supreme Court Of India · Decided on 18 September 2009

HON’BLE JUDGES
S. H. Kapadia, C.J · Aftab Alam, J
RESULT
Allowed
CASE NUMBER
I.A. No. ... in I.A. No. 2647 in Writ Petition (Civil) No. 202 of 1995, I.A. No. ... in Writ Petition (Civil) No. 202 of 1995, I.A. No. D 2416/09 in I.A. No. 941 Writ Petition (Civil) No. 202 of 1995, I.A. No. 2601 in Writ Petition (Civil) No. 202 of 1995

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Judgment

14 paragraphs · 201 words

I.A. No. ... in I.A. No. 2647 in Writ Petition (Civil) No. 202 of 1995

1.

List on 09.10.2009. I.A. No. ... in Writ Petition (Civil) No. 202 of 1995

2.

List on the next date of forest hearing.

I.A. No. D 2416/09 in I.A. No. 941 Writ Petition (Civil) No. 202 of 1995

3.

List along with Orissa Saw Mill Matters.

I.A. No. 2601 in Writ Petition (Civil) No. 202 of 1995

4.

List on 30.10.2009.

I.A. No. 2702 in Writ Petition (Civil) No. 202 of 1995

5.

List on 30.10.2009.

I.A. No. 1868 in Writ Petition (Civil) No. 202 of 1995

6.

List on 23.10.2009 instead of 9.10.2009.

I.A. No. ... /09 in I.A. No. 2608/09 in I.A. No. 2016/2007 in Writ Petition (Civil) No. 202 of 1995

7.

In the record of proceedings dated 11.09.2009, the para beginning with "In place of...." and ending with "as Member of the C.E.C." the following para may be read:

In place of Sri P.R.Mohenty, who was holding the office of Director General of Forests and Special Secretary in the Ministry of Environment and Forests (MoEF) and whose term has expired Dr. P.J. Dilip Kumar is appointed as Member of the C.E.C.