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Judgment
U.Durga Prasad Rao, J
"Sri Shaik Karimulla, learned Standing Counsel takes notice for respondents 1 and 2.
Print the names of learned Assistant Government Pleader for Home representing respondent No.3 and learned Assistant Government Pleader for Revenue representing respondent No.4.
Heard learned counsel for the petitioners, and Sri Shaik Karimulla, Standing Counsel appearing for the respondents 1 and 2.
Post this matter on 20.10.2021 in Motion List along with connected WP. No,19467/2021, for instructions/counters and for hearing.
extent Ti then status guo obtaining as on today with regard to landed property in an of Ac.4.63 cents of Sydyapuram Village, Kadiri Mandal, Anantapuramu District, shall be maintained by all concerned."
0, ASSISTANT REGISTRAR HTRUE COPYI! 3 3 & TROD p- hel Roe For ASSISTANT REGISTRAR The Chief Executive Officer, AP State Waaf Board, Vijayawada, Krishna District. The Inspector Auditor, Waaf, AP State Waqf Board, Anantapuramu, Anantapuramu District.
The Station House Officer, Kadiri Police Station, Kadiri Mandal, Anantapuramu District.
The Tahsildar, Kadiri Mandal, Anantapuramu District.
One CC to Sri S.Krishna Reddy, Advocate [OPUC] One CC ta Sri Shaik Kareemulla, Advocate [OPUC] Two CC to GP for Home, High Court of Andhra Pradesh (OUT) Two CC to GP for Revenue, High Court of Andhra Pradesh (OUT) The Section Officer, Posting Section, High Court of Andhra Pradesh.
One spare copy HIGH COURT UDPR,J DATED: 10/10/2021 NOTE : POST THIS MATTER ON 20.10.2021 IN MOTION LIST ALONG WITH CONNECTED W.P. NO.19467/2021, FOR INSTRUCTIONS/COUNTERS AND FOR HEARING.
ORDER we (sR). No, 31784 OF 2021 oo PER STATUS QUO
