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Judgment
4 paragraphs · 58 words
Mr. Surendra Desai, learned counsel appearing for the petitioner, addressed a letter dated 12.10.2026 to the Registry seeking permission to withdraw the present Transfer Civil Miscellaneous Petition.
2.
Permission is accorded.
3.
Accordingly, the Transfer Civil Miscellaneous Petition is dismissed as withdrawn. There shall be no order as to costs.
Miscellaneous petitions pending, if any, shall stand closed.
