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High CourtsDivision Bench(2022) 09 MAD CK 0115

Ramachandran vs District Collector And Others

Madras High Court · Decided on 26 September 2022

HON’BLE JUDGES
R.Mahadevan, J · J.Sathya Narayana Prasad, J
RESULT
Disposed Of
CASE NUMBER
Writ Petition (MD) No. 22350 Of 2022, Writ Miscellaneous Petition (MD) No. 16535 Of 2022

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Judgment

4 paragraphs · 200 words

R.Mahadevan, J

1.

This Writ Petition has been filed for issuance of a Writ of Mandamus, directing the 1st respondent to consider the petitioner's representation dated 17.09.2022 within a time frame and directing the respondent Nos.1 to 4 to grant permission to conduct the temple festival of “Kuthirai Eduppu” from 27.09.2022 to 05.10.2022 at Vaviyarenthal Village, Thiruppuvanam Taluk, Sivagangai District by inviting all the villagers to participate in the temple festival without there being any discrimination.

2.

Today, when the matter was taken up for hearing, the learned Government Pleader submitted that in the year 2018, a peace committee meeting was taken place and both the parties arrived at a conclusion, so as to conduct the temple festival of “Kuthirai Eduppu” at Vaviyarenthal Village, Thiruppuvanam Taluk, Sivagangai District, in a peaceful manner. He further submitted that the undertaking given by both parties in the year 2018 will also be taken into consideration while granting permission for the festival scheduled to be held from 27.09.2022 to 05.10.2022, for which, the learned counsel for the petitioner also agreed upon.

3.

Recording the submission of the learned Government Pleader, this Writ Petition is disposed of. No costs. Consequently, connected miscellaneous petition is closed.