Supreme CourtSingle Bench(2022) 11 SC CK 0085

Raghunath Behera vs State Of Odisha

Supreme Court Of India · Decided on 1 November 2022

HON’BLE JUDGES
Pamidighantam Sri Narasimha, J
CASE NUMBER
Special Leave Petition (Criminal) Diary No(S). 3176 Of 2020, Diary No. 3176, 3242, 3256, 3260, 3265, 3297, 3298, 3307, 3310, 3364, 3369, 3370, 3372, 3385, 3432, 3466, 3489, 3496, 3556, 3560, 3623, 3674, 3743, 3744, 3746, 3762, 3764, 3767, 3820, 3855, 3877

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Judgment

13 paragraphs · 1,494 words

Diary No. 3466-2020, Diary No. 4126-2020, Diary No. 5001-2020, Diary No. 5742-2020, Diary No. 6148-2020, Diary No. 6222-2020, Diary No. 6568-2020, Diary No. 6572-2020, Diary No. 6619-2020, Diary No. 6641-2020, Diary No. 6780-2020, Diary No. 6866-2020, Diary No. 7004-2020, Diary No. 7072-2020, Diary No. 7073-2020, Diary No. 7083-2020, Diary No. 7281-2020, Diary No. 7286-2020, Diary No. 7292-2020, Diary No. 7604-2020, Diary No. 7815-2020, Diary No. 7816-2020, Diary No. 7836-2020, Diary No. 8108-2020, Diary No. 8785-2020, Diary No. 9402-2020, Diary No. 9440-2020, Diary No. 9515-2020, Diary No. 10217-2020, Diary No. 10261-2020, Diary No. 10346-2020, Diary No. 10469-2020, Diary No. 10735-2020, Diary No. 11355-2020, Diary No. 12278-2020, Diary No. 13466-2020, Diary No. 14967-2020, Diary No. 14968-2020, Diary No. 14971-2020, Diary No. 15084-2020, Diary No. 17601-2020, Diary No. 17852-2020, Diary No. 18141-2020, Diary No. 18284-2020, Diary No. 19128-2020, Diary No. 19238-2020, Diary No. 19650-2020, Diary No. 20335-2020, Diary No. 21448-2020, Diary No. 21606-2020, Diary No. 21609-2020, Diary No. 21807-2020, Diary No. 24154-2020, Diary No. 26898-2020, Diary No. 27409-2020, Diary No. 27436-2020, Diary No. 27461-2020, Diary No. 28084-2020, Diary No. 28198-2020, Diary No. 28222-2020, Diary No. 28266-2020, Diary No. 28342-2020, Diary No. 1098-2021, Diary No. 3514-2021, Diary No. 3791-2021, Diary No. 4288-2021, Diary No. 4389-2021, Diary No. 4716-2021, Diary No. 4726-2021, Diary No. 6495-2021, Diary No. 6711-2021, Diary No. 8295-2021, Diary No. 8902-2021, Diary No. 8983-2021, Diary No. 9168-2021, Diary No. 9877-2021, Diary No. 9958-2021, Diary No. 9991-2021, Diary No. 12223-2021, Diary No. 12939-2021, Diary No. 13180-2021, Diary No. 13182-2021, Diary No. 13183-2021, Diary No. 14782-2021, Diary No. 14849-2021, Diary No. 15316-2021, Diary No. 16484-2021, Diary No. 16955-2021, Diary No. 17432-2021, Diary No. 17668-2021, Diary No. 18291-2021, Diary No. 18365-2021, Diary No. 20989-2021, Diary No. 21613-2021, Diary No. 22871-2021, Diary No. 23063-2021, Diary No. 23202-2021, Diary No. 23375-2021, Diary No. 23816-2021, Diary No. 24606-2021, Diary No. 25336-2021, Diary No. 25432-2021, Diary No. 25437-2021, Diary No. 26559-2021, Diary No. 26568-2021, Diary No. 26583-2021, Diary No. 26826-2021, Diary No. 26837-2021, Diary No. 27100-2021, Diary No. 27862-2021, Diary No. 28548-2021, Diary No. 28875-2021, Diary No. 29135-2021, Diary No. 29137-2021, Diary No. 29138-2021, Diary No. 29139-2021, Diary No. 29142-2021, Diary No. 29357-2021, Diary No. 29358-2021, Diary No. 29410-2021, Diary No. 29523-2021, Diary No. 30085-2021, Diary No. 30906-2021, Diary No. 31737-2021, Diary No. 31793-2021, Diary No. 31795-2021, Diary No. 31891-2021, Diary No. 345-2022, Diary No. 1240-2022, Diary No. 1242-2022, Diary No. 1243-2022, Diary No. 1245-2022, Diary No. 1315-2022, Diary No. 1584-2022, Diary No. 1585-2022, Diary No. 1586-2022, Diary No. 1587-2022, Diary No. 1588-2022, Diary No. 1592-2022, Diary No. 1593-2022, Diary No. 1594-2022, Diary No. 1867-2022, Diary No. 1913-2022, Diary No. 2014-2022, Diary No. 2493-2022, Diary No. 4444-2022, Diary No. 4797-2022, Diary No. 4908-2022, Diary No. 5475-2022, Diary No. 6273-2022, Diary No. 6586-2022, Diary No. 6616-2022, Diary No. 6793-2022, Diary No. 6862-2022, Diary No. 7791-2022, Diary No. 7792-2022, Diary No. 8385-2022, Diary No. 8940-2022, Diary No. 9180-2022, Diary No. 9934-2022, Diary No. 10146-2022, Diary No. 10506-2022, Diary No. 10535-2022, Diary No. 10667-2022, Diary No. 11530-2022, Diary No. 11546-2022, Diary No. 12405-2022, Diary No. 12929-2022, Diary No. 13251-2022, Diary No. 13368-2022, Diary No. 13486-2022, Diary No. 13498-2022, Diary No. 13568-2022, Diary No. 13587-2022, Diary No. 13760-2022, Diary No. 14630-2022, Diary No. 15035-2022, Diary No. 15385-2022, Diary No. 15592-2022, Diary No. 15640-2022, Diary No. 15760-2022, Diary No. 15794-2022, Diary No. 15905-2022, Diary No. 16099-2022 Diary No. 16194-2022, Diary No. 16211-2022, Diary No. 16239-2022, Diary No. 16454-2022, Diary No. 16455-2022, Diary No. 16657-2022, Diary No. 16659-2022, Diary No. 16712-2022, Diary No. 16929-2022, Diary No. 17215-2022, Diary No. 17422-2022, Diary No. 17658-2022, Diary No. 17718-2022, Diary No. 17846-2022, Diary No. 17981-2022, Diary No. 18499-2022, Diary No. 18539-2022, Diary No. 18616-2022, Diary No. 18617-2022, Diary No. 18627-2022, Diary No. 18632-2022, Diary No. 18633-2022, Diary No. 18634-2022, Diary No. 18638-2022, Diary No. 18644-2022.

These matters listed today were petitions filed before this Court from the year 2020 to 2022. As there were defects in the filing, the same files were returned to the respective Advocateson-Record for curing the defects and for refiling. These matters have not come back to the Registry after rectification of defects inspite of reminders having been sent to the learned Counsel.

As a last opportunity, further eight weeks time is granted for curing the defects as notified by the Registry, failing which the matters shall stand dismissed without any further reference to the Court.

Diary No. 11117-2020, Diary No. 14877-2020, Diary No. 15473-2020, Diary No. 15873-2020, Diary No. 17460-2020, Diary No. 23519-2020, Diary No. 2171-2021, Diary No. 5450-2021, Diary No. 10220-2021, Diary No. 30644-2021, Diary No. 4736-2022, Diary No. 7009-2022

Learned Counsel appearing for the petitioner(s)/appellant(s) submit that these matters have become infructuous.

These matters are dismissed as having become infructuous.

Diary No. 3762-2020, Diary No. 3820-2020, Diary No. 3985-2020, Diary No. 6318-2020, Diary No. 6951-2020, Diary No. 6978-2020, Diary No. 7022-2020, Diary No. 7028-2020, Diary No. 8014-2020, Diary No. 8136-2020, Diary No. 8426-2020, Diary No. 8503-2020, Diary No. 8619-2020, Diary No. 8831-2020, Diary No. 8863-2020, Diary No. 9062-2020, Diary No. 9615-2020, Diary No. 9619-2020, Diary No. 9937-2020, Diary No. 10128-2020, Diary No. 10140-2020, Diary No. 10307-2020, Diary No. 10804-2020, Diary No. 10860-2020, Diary No. 10946-2020, Diary No. 11050-2020, Diary No. 11131-2020, Diary No. 11261-2020, Diary No. 11390-2020, Diary No. 11543-2020, Diary No. 12115-2020, Diary No. 13226-2020, Diary No. 13312-2020, Diary No. 13710-2020, Diary No. 15240-2020, Diary No. 15804-2020, Diary No. 19513-2020, Diary No. 19528-2020, Diary No. 19983-2020, Diary No. 20716-2020, Diary No. 20721-2020, Diary No. 21474-2020, Diary No. 22426-2020, Diary No. 22536-2020, Diary No. 24011-2020, Diary No. 24471-2020, Diary No. 24814-2020, Diary No. 25487-2020, Diary No. 26236-2020, Diary No. 26694/2020, Diary No. 26735-2020, Diary No. 26876-2020, Diary No. 27409-2020, Diary No. 27632-2020, Diary No. 27765-2020, Diary No. 27904-2020, Diary No. 28012-2020, Diary No. 28075-2020, Diary No. 28352-2020, Diary No. 28957-2020, Diary No. 28996-2020, Diary No. 29014-2020, Diary No. 791-2021, Diary No. 1229-2021, Diary No. 2876-2021, Diary No. 3435-2021, Diary No. 3436-2021, Diary No. 3437-2021, Diary No. 3438-2021, Diary No. 3453-2021, Diary No. 3464-2021, Diary No. 5098-2021, Diary No. 5123-2021, Diary No. 5124-2021, Diary No. 5597-2021, Diary No. 5764-2021, Diary No. 5791-2021, Diary No. 6082-2021, Diary No. 6396-2021, Diary No. 6868-2021, Diary No. 7102-2021, Diary No. 7434-2021, Diary No. 7740-2021, Diary No. 8039-2021, Diary No. 8469-2021, Diary No. 8875-2021, Diary No. 8891-2021, Diary No. 8903-2021, Diary No. 8909-2021, Diary No. 8917-2021, Diary No. 8952-2021, Diary No. 9100-2021, Diary No. 9245-2021, Diary No. 9263-2021, Diary No. 9496-2021, Diary No. 9820-2021, Diary No. 9879-2021, Diary No. 10146-2021, Diary No. 10766-2021, Diary No. 11204-2021, Diary No. 12219-2021, Diary No. 13434-2021, Diary No. 13779-2021, Diary No. 13805-2021, Diary No. 15473-2021 Diary No. 15850-2021, Diary No. 15854-2021, Diary No. 15855-2021, Diary No. 15858-2021, Diary No. 16797-2021, Diary No. 16872-2021, Diary No. 17520-2021, Diary No. 17612-2021, Diary No. 18087-2021, Diary No. 20940-2021, Diary No. 21508-2021, Diary No. 21726-2021, Diary No. 23016-2021, Diary No. 23125-2021, Diary No. 23159-2021, Diary No. 23798-2021, Diary No. 24182-2021, Diary No. 24497-2021, Diary No. 24500-2021, Diary No. 24538-2021, Diary No. 24549-2021, Diary No. 24918-2021, Diary No. 25012-2021, Diary No. 25200-2021, Diary No. 25263-2021, Diary No. 25791-2021, Diary No. 26085-2021, Diary No. 26612-2021, Diary No. 26644-2021, Diary No. 26810-2021, Diary No. 26816-2021, Diary No. 26820-2021, Diary No. 28414-2021, Diary No. 28464-2021, Diary No. 28717-2021, Diary No. 29993-2021, Diary No. 29998-2021, Diary No. 30000-2021, Diary No. 30385-2021, Diary No. 30859-2021, Diary No. 30902-2021, Diary No. 31146-2021, Diary No. 31893-2021, Diary No. 31918-2021, Diary No. 31946-2021, Diary No. 32269-2021, Diary No. 32514-2021, Diary No. 32629-2021, Diary No. 135-2022, Diary No. 144-2022, Diary No. 236-2022, Diary No. 735-2022, Diary No. 996-2022, Diary No. 1054-2022, Diary No. 1077-2022, Diary No. 1334-2022, Diary No. 1408-2022, Diary No. 2091-2022, Diary No. 2099-2022, Diary No. 2126-2022, Diary No. 2580-2022, Diary No. 2618-2022, Diary No. 3351-2022, Diary No. 3739-2022, Diary No. 4090-2022, Diary No. 4185-2022, Diary No. 4424-2022, Diary No. 4461-2022, Diary No. 4537-2022, Diary No. 4784-2022, Diary No. 4815-2022, Diary No. 5541-2022, Diary No. 5862-2022, Diary No. 5973-2022, Diary No. 6070-2022, Diary No. 6812-2022, Diary No. 7304-2022, Diary No. 7640-2022, Diary No. 7754-2022, Diary No. 8048-2022, Diary No. 8350-2022, Diary No. 8957-2022, Diary No. 8967-2022, Diary No. 9401-2022, Diary No. 9410-2022, Diary No. 9811-2022, Diary No. 9817-2022, Diary No. 9902-2022, Diary No. 10021/2022, Diary No. 10057-2022, Diary No. 10075-2022, Diary No. 10227-2022, Diary No. 10366-2022, Diary No. 10736/2022, Diary No. 10919-2022, Diary No. 11785-2022, Diary No. 12025-2022, Diary No. 12817-2022, Diary No. 13351-2022, Diary No. 13628-2022, Diary No. 14131-2022, Diary No. 14963-2022, Diary No. 15095-2022, Diary No. 15455-2022, Diary No. 15456-2022, Diary No. 15715-2022, Diary No. 15717-2022, Diary No. 16040-2022, Diary No. 16063-2022, Diary No. 16249-2022, Diary No. 16796-2022, Diary No. 16798-2022, Diary No. 16879-2022, Diary No. 17020-2022, Diary No. 17073-2022, Diary No. 17231-2022, Diary No. 17272-2022, Diary No. 18359-2022, Diary No. 18730-2022, Diary No. 18746-2022, Diary No. 18770-2022.

Learned Counsel appearing for the petitioner(s)/appellant(s) seek permission to withdraw these matters.

Permission is granted.

These matters stand dismissed as withdrawn.

Rest of the matters

Not taken up.

Registry to notify the same as per chronological order.