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Heard Mr. Ankit Sareen, Adv. appearing on behalf of the Petitioner/ Operational Creditor. It is seen in Part IV of Form 5 total debt due shown is Rs. 3,12,024/- which is below the threshold limit for filing application u/s 9 of IBC, 2016. Learned counsel for the Petitioner seeks permission to withdraw the petition. Permission granted. CP No. (IB)- 13/9/JPR/2021 is dismissed as withdrawn with permission to seek any legal remedy under the law with exclusion of time period taken in the present proceeding.