Tribunals and CommissionsDivision Bench(2023) 02 NCLT CK 3309

Phoenix ARC Private Limited vs Mr. Prakashchandra Bhoot

National Company Law Tribunal · Decided on 3 February 2023

HON’BLE JUDGES
Anuradha Sanjay Bhatia, Member (Technical) · Kuldip Kumar Kareer, Member (Judicial)
CASE NUMBER
C.P. (IB)/519(MB)2021

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Judgment

5 paragraphs · 86 words

ORDER

The above Company Petition is filed by Phoenix ARC Private Limited under Section 95(1) of IBC, 2016 through Resolution Professional, Mr. Gaurang Chhotalal Shah against Mr. Prakashchandra Bhoot, Personal Guarantor for initiation of Insolvency Resolution Process.

This Bench appoints Mr. Gaurang Chhotalal Shah having Registration No. IBBI/IPA-002/IP-N00947/2019-2020/13002 as Interim Resolution Professional in the matter.

The above referred IRP, Gaurang Chhotalal Shah is directed to examine the Company Petition and submit his report within 10 days from today.

List this matter on 24.03.2023 for submitting report.