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Tribunals and CommissionsDivision Bench(2024) 07 RERA CK 2873

Nongthombam Lokendro Singh & Anr. vs M/s Platinum Multistate Cooperative Housing Society Ltd

Real Estate Regulatory Authority National Capital Territory Of Delhi · Decided on 9 July 2024

HON’BLE JUDGES
Ajay Kumar Kuhar, Member · Devesh Singh, Member
CASE NUMBER
Com/02/11/2023, Com/03/11/2023, Com/14/11/2023, Com/10/11/2023

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Judgment

7 paragraphs · 124 words
1.

All cases were heard together being of similar nature and against the same Respondents.

2.

The Ld. Counsel for the Respondents have not filed any reply till date.

3.

The Counsel for the Respondents informed that the copy of the complaints were duly supplied to the Respondents.

4.

In the interest of justice, last and final opportunity is granted to the Respondents to file reply by 20.08.2024 with copy served on the Complainants.

5.

Complainants may file rejoinder, if any, by 02.09.2024 with copy served on the Respondents.

6.

In case, the Respondents fail to appear on the next date of hearing or file reply as directed, they shall be proceeded ex-parte.

7.

Matters be listed for hearing on 05.09.2024 at 11:30 am.