Tribunals and CommissionsDivision Bench(2023) 09 RERA CK 3597

Devinder Singh Saini & Anr. vs M/s Delhi Heights Multi State Co-operative Group Housing Society Ltd.

Real Estate Regulatory Authority National Capital Territory Of Delhi · Decided on 26 September 2023

HON’BLE JUDGES
Ajay Kumar Kuhar, Member · Devesh Singh, Member
CASE NUMBER
Com/18/03/2023, Com/20/03/2023, Com/09/03/2023, Com/10/03/2023, Com/11/03/2023

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Judgment

8 paragraphs · 142 words
1.

All cases were heard together being of similar nature and against same Respondents.

2.

Adv. Sudesh Chandra Sharma has appeared on behalf of the Complainants.

3.

None appeared on behalf of the Respondents.

4.

On the last date of hearing Adv. Anujay Tiwari had appeared for the Respondents. The Respondents were granted time to file reply by 31.08.2023.

5.

Ld. Counsel for the Complainants submitted that he supplied the copies of the complaint to the Respondents on 03.08.2023, however, no replies have been filed yet.

6.

In the interest of justice, one more opportunity is granted to the Respondents to file reply by 30.10.2023 with copy served on the Complainants.

7.

Matter be listed on 23.11.2023 at 11:30 am.

8.

In case the Respondents fail to appear or do not file reply by the date given, they shall be proceeded ex-parte.