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Judgment
Sabyasachi Bhattacharyya, J.:
1. The receipt in respect of service of notice upon the State respondents, filed in court today, be kept on record.
2. The present writ petition has been filed seeking expeditious disposal of OA 91 of 2023 (LRTT) pending before the Second Bench of the West Bengal Land Reforms and Tenancy Tribunal, Kolkata.
Heard learned counsel for the parties and perused the materials on record.
4. Considering the circumstances, WPLRT 197 of 2026 is disposed of by requesting the Second Bench of the West Bengal Land Reforms and Tenancy Tribunal, Kolkata to conclude the hearing and dispose of the proceedings pertaining to OA 91 of 2023 (LRTT) positively within June 30, 2027.
There will be no order as to costs.
6. Urgent photostat certified copies of this judgment, if applied for, be supplied to the parties upon compliance of all requisite formalities.