High CourtsSingle Bench(2018) 08 DEL CK 0188

New India Assurance Co Ltd vs Kamlesh Aggarwal & Ors

Delhi High Court · Decided on 7 August 2018

HON’BLE JUDGES
SUNIL GAUR, J
RESULT
Diposed Off
CASE NUMBER
MAC.APP. 219, 220, 221, 252, 253, 254 OF 2016 & CMs 8544, 17399, 8547, 17403, 8550, 17406 OF 2016, 13757, 13756 OF 2017

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Judgment

40 paragraphs · 131 words

Sl.

No.","Compensation under various

heads","Amount

awarded

1.,Loss of Income,"Rs. 1,47,288/-

2.,Loss of future earning capacity,"Rs. 7,46,740/-

3.,Pain and suffering,"Rs. 50,000/-

4.,"Loss of enjoyment of amenities of

life","Rs. 50,000/-

5.,Conveyance and special diet,"Rs. 25,000/-

6.,Medical expenses,"Rs. 2,30,618/-

7.,Attendant charges,"Rs. 50,000/-

Total,,"Rs. 12,99,646/-

Sl.

No.","Compensation under various

heads","Amount

awarded

1.,Loss of Income,"Rs. 1,99,134/-

2.,Loss of future earning capacity,"Rs. 11,21,718/-

3.,Pain and suffering,"Rs. 50,000/-

4.,"Loss of enjoyment of amenities of

life","Rs. 70,000/-

5.,Conveyance and special diet,"Rs. 40,000/-

6.,Medical expenses,"Rs. 3,17,000/-

7.,Attendant charges,"Rs. 70,000/-

Total,,"Rs. 18,67,852/-

Sl.

No.",Compensation under various heads,"Amount

awarded

1.,Loss of Income,"Rs. 1,99,134/-

2.,Loss of future earning capacity,"Rs. 6,47,185/-

3.,Pain and suffering,"Rs. 1,00,000/-

4.,Loss of enjoyment of amenities of life,"Rs. 1,00,000/-

5.,Conveyance and special diet,"Rs. 40,000/-

6.,Medical expenses,"Rs. 3,17,000/-

7.,Attendant charges,"Rs. 70,000/-

Total,,"Rs. 14,73,319/-

6.,Medical expenses,"Rs. 2,30,618/-

7.,Attendant charges,"Rs. 50,000/-

Total,,"Rs. 12,01,263/-