AI Structured Summary
Not yet generated for this judgment
Judgment
1.,"Compensation towards pain and
sufferings","Rs.1,50,000/-
2.,"Loss of earning capacityÂ
due to
disability","Rs.14,28,000/-
3.,"Loss of earning for a period of 6
months","Rs.60,000/-
4.,Attendant charges,"Rs.36,000/-
5.,Special diet and conveyance,"Rs.35,000/-
6.,"on Â
Compensation account of
physiotherapy","Rs.56,000/-
7.,"Compensation towards lossof
amenities and enjoyment of life","Rs.1,50,000/-
8.,"Compensation towards
disfigurement","Rs.1,50,000/-
9.,"Compensation on account of
artificial limb","Rs.12,48,800/-
10,"Compensation on account of
maintenance of artificial limb","Rs.50,000/-
Total,,"Rs.33,63,800/-
1.,"Compensationtowards pain and
sufferings","Rs.1,50,000/-
2.,"Loss of earningÂ
capacity due to
disability","Rs.14,28,000/-
3.,"Loss of earning for a period of 6
months","Rs.60,000/-
4.,Attendant charges,"Rs.36,000/-
5.,Special diet and conveyance,"Rs.35,000/-
6.,"on Â
Compensation account of
physiotherapy","Rs.56,000/-
7.,"Compensation towards loss of
amenities and enjoyment of life","Rs.1,50,000/-
8.,"Compensation towards
disfigurement","Rs.1,50,000/-
,Total,"Rs. 20,65,000/-