High CourtsDivision Bench(2026) 08 TEL CK 5599

Murali Avadutha vs Assessment Unit, National Faceless Assessment Centre & Ors.

Telangana High Court · Decided on 17 August 2026

HON’BLE JUDGES
P. Sam Koshy, J · Narsing Rao Nandikonda, J
CASE NUMBER
Writ Petition No. 9596 of 2025

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Judgment

2 paragraphs · 41 words

List on 27-8-2026 along with batch.

Meanwhile, there shall be interim stay of the impugned order, in the light of the order granted by the Hon'ble Supreme Court vide its order in Diary No.2196 of 2026 and batch decided on 10-4-2026.