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Judgment
4 paragraphs · 72 words
The Court made the following: ORDER
List on 27.08.2026 along with batch.
Meanwhile, there shall be interim stay of the impugned order, in the light of the order granted by the Hon'ble Supreme Court vide its order in Diary No.2196 of 2026 and batch decided on 10.04.2026.
3.
The Assessment Unit, Income Tax Department, National e-Assessment Center. New Delhi, Room No.401, 2nd Floor. E-Ramp, Jawaharlal Nehru Stadium. New Delhi - 110 003.