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Judgment
9 paragraphs · 109 words
ORDER
IA/759(AHM)2021
Oral arguments are complete. List the matter for filing written submissions by the parties on 25.10.2023
IA 800 of 2023 & IA 868 of 2023
Ld. Counsel, Mr. Harmish K. Shah for the applicant/RP has filed a Pursis for withdrawal of these two IAs. The applicant is permitted to withdraw these applications. Accordinlgy, IA 800 of 2023 & IA 868 of 2023 stand disposed of as withdrawn.
IA 1014 of 2023
This application is filed by the RP for taking on record the status report. The report is taken on record. Accordingly, IA 1014 of 2023 stands disposed of.
IA/609(AHM)2021
List this IA for hearing on 05.12.2023