M/s Uralungal Labour Contract Co-operative Society Ltd vs M/s Perambra Coconut Producer Company Limited

This CP(IB)/27/KOB/2021 has been filed under Section 9 of the Insolvency and Bankruptcy Code, 2016 by the Operational Creditor M/s Uralungal Labour Contract Co-operative Society Limited against the Corporate Debtor M/s Perambra Coconut Producer Company Limited for recovery of total debt amount of Rs. 2,46,79,955/- (Rupees Two Crore, Forty-Six Lakhs, Seventy-Nine Thousand, Nine Hundred and Fifty-Five only) along with interest. The learned counsel for the Operational Creditor argued for some time and sought permission to withdraw this CP(IB)/27/KOB/2021.

Permission is granted and the CP(IB)/27/KOB/2021 stands closed as withdrawn. No costs.