Tribunals and CommissionsDivision Bench(2023) 08 NCLT CK 0666

M/s. Sarvottam Rolling Mills Private Limited vs M/s. Rathi Industries Limited

National Company Law Tribunal · Decided on 22 August 2023

HON’BLE JUDGES
Ramalingam Sudhakar, President · Avinash Kumar Srivastava, Member (Technical)
CASE NUMBER
(IB)-601(PB)/2022

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Judgment

9 paragraphs · 116 words

This matter is listed yesterday i.e. 21.08.2023 and the following order was passed:

“ Order

IA-2120/2023

None appeared when the matter was called for hearing. List the matter tomorrow i.e.22.08.2023 for the appearance of IRP Ms. Veenu Drall having registration no. IBBI/IPA-001/IP-P-02504/2021-2022/13816.”

The matter is listed today for the appearance of the Resolution Professional Ms. Veenu Drall IRP.

However, today when the matter was called, there is no representation on behalf of the Resolution Professional Ms. Veenu Drall.

One last opportunity is granted to the Resolution Professional to appear on the next date of the hearing.

List the matter on 28.08.2023 for the appearance of the Resolution Professional.

Copy of this order be sent to IBBI.