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Judgment
7 paragraphs · 89 words
ORDER
IA-2385/2024
Mr. Sanjay Kumar, proxy counsel appearing on behalf of the Mr. Naresh Kumar Bansal, the ex-Liquidator seeks an adjournment on the ground that Mr. Naresh Kumar Bansal is unwell.
No one appears on behalf of the Respondents i.e. IBBI and ICICI Bank and not filed any reports/response.
Although, it is submitted by Ld. Counsel appearing on behalf of Applicant that an email has been received from the IBBI.
It may be noted that the company has been dissolved vide order dated 07.12.2023.
List the matter on 06.03.2025.
