High CourtsSingle Bench(2026) 09 AP CK 0733

Kotapati Marthamma & Ors. vs The State Of Ap & Ors.

Andhra Pradesh High Court, Amaravati · Decided on 7 September 2026

HON’BLE JUDGES
Harinath.N, J
RESULT
Dismissed
CASE NUMBER
WRIT PETITION NO: 11877, 5969, 5970 and 5972 of 2023

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Judgment

4 paragraphs · 50 words

The learned counsel appearing for the petitioners seeks the permission of this Court to withdraw the writ petitions.

2.

Permission is accorded.

3.

Accordingly, the writ petitions are dismissed as withdrawn. There shall be no order as to costs.

As a sequel, miscellaneous petitions pending, if any, shall stand closed.