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Judgment
Mr. Sunil Kumar appears on behalf of the Petitioner and Mr. Sarad Kumar Sunny appears for the Respondents. Mr. Sunil Kumar submits that the
Learned Counsel appearing on behalf of the Petitioner is traveling and could not connect with the Court today. The draft issues have been filed on
behalf of the parties on the last occasion. Heard the parties, perused the record of the case and the following issues are settled:
Is the Petitioner entitled for grant of a decree for the amount claimed for from the Respondent as per the present petition ?
Whether the Petitioner is entitled for an order of restoration of cable connections from the Respondents ?
Is the petition maintainable in its present form ?
Whether the petition is barred by limitations ?
Whether the Petitioner is entitled for any other relief / reliefs as prayed for ?
The Petitioner may file its evidence affidavits within four weeks from now and the Respondents in four weeks after receipt of copy of evidence
affidavits from the Petitioner. List the matter on 8th October, 2021 for directions.
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