High CourtsSingle Bench(2026) 11 JH CK 0611

Jagjeet Singh vs The State Of Jharkhand & Anr.

Jharkhand High Court, Ranchi · Decided on 5 November 2026

HON’BLE JUDGES
Rajesh Kumar, J
CASE NUMBER
Acq. Appeal (C) No.69 of 2025

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Judgment

3 paragraphs · 48 words

In spite of valid service of notice, none appears on behalf of the Respondent No.2.

As such, Office is directed to issue bailable warrant of arrest against the Respondent No.2, to be executed through concerned police station for appearance in the present appeal.

List this case on 07.12.2026.