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Judgment
None appeared on behalf of the Complainant.
Adv. Abhishek S appeared on behalf of the Respondents and has filed his Vakalatnama. Be taken on record.
Ld. Counsel for Respondents has made a request for giving some time to file reply.
Request allowed.
An e-mail has been received from Adv. Avichal Mishra asking for virtual hearing. However, there is no arrangement for virtual hearing today.
Ld. Counsel may be informed accordingly on his mobile number as well through e-mail.
Ld. Counsel for Respondents shall file reply by 10.04.2024 with copy served on the Complainant.
Complainant may file rejoinder, if any, by 20.04.2024 with copy served on the Respondents.
Matter be listed for hearing on 25.04.2024 at 11:30 am.
Hearing notice may be sent to the Ld. Counsel for Respondents as well.
In case the Complainant requests for virtual hearing next time also, then the office may arrange for the same.
