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Judgment
Sh. Bikash Banerjee, one of the Complainants appeared in person.
Adv. Saumya Soni, Proxy Counsel for the main Counsel Adv. Vrinda Kapoor appeared for the Respondents.
Ld. Counsel for the Respondents has not filed Vakalatnama till date. Let Memo of Appearance for today be filed by the Proxy Counsel for the Respondents.
Ld. Counsel for the Respondents submitted that copy of the complaint is not received by them.
Complainant may furnish a copy of the complaint to the Ld. Counsel for the Respondents through e-mail.
The Respondents shall file their reply by 30.05.2025 with copy served on the Complainants.
Complainants may file their rejoinder, if any, by 04.07.2025 with copy served on the Respondents.
Matter be listed for hearing on 10.07.2025 at 2:30 pm.