Tribunals and CommissionsDivision Bench(2021) 01 NCLT CK 0030

Dhanprayog Vanijya Private Limited & Ors. vs Info Sky Technologies Pvt. Ltd. And Anr.

National Company Law Appellate Tribunal · Decided on 18 January 2021

HON’BLE JUDGES
Abni Ranjan Kumar Sinha, J · L.N. Gupta, Member (Technical)
RESULT
Allowed
CASE NUMBER
Company Application No. (CAA)126/ND Of 2020

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

70 paragraphs · 107 words

Company,"No. of Share

holders","Percentage of

Shareholders

given Consent","No. of

Unsecured

Creditors","Percentage of

Unsecured

Creditors given

Consent ( in

terms of value)

Dhaiiprayog

Vanijya Private

Limited

Applicant No.1

Company/

Transferor

Company",2,100%,1,100%

Ganpati Film

Producers

Private Limited

Applicant

No.2/Transferor

Company",3,100%,3,100%

Sahayta

Financial

Consultancy

Services India

Private Limited

Applicant No.

3/Transferor

Company",4,100%,0,99.97

SDD Estates

Private Limited

Applicant No.4

Company/

Transferor",2,100%,2,100%

Classic Eatables

Product Private

Limited

Applicant No.5

Company/

Transferor",5,100%,0,N/A

Apeksha

Properties

Private Limited

Applicant No.6

Company/

Transferor",2,100%,1,100%

Virat Agencies

Private Limited

Applicant No.7

Company/

Transferor",2,100%,2,100%

Vaishno

Tradelink

Private Limited

Applicant No.8

Company/

Transferor",2,100%,1,100%

Topend Realty

Private Limited

Applicant No.9

Company/

Transferor",4,100%,2,100%

Info Sky

Technologies

Private Limited

Applicant No.10

Company/

Transferee",2,100%,2,100%