High CourtsDivision Bench(2023) 02 DEL CK 4238

Constable Sateesh Kumar (Ex-Serviceman) vs Union Of India & Ors.

Delhi High Court · Decided on 10 February 2023

HON’BLE JUDGES
Suresh Kumar Kait, J · Neena Bansal Krishna, J
RESULT
Disposed Of
CASE NUMBER
W.P.(C) 1725/2023

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Judgment

5 paragraphs · 117 words
1.

Vide the present petition, the petitioner is seeking following relief:

“(i)

Direct the Respondents No. 2 to 6 to provide the documents as sought in the Annexure 2 and paragraph number 20 of the present Petition”

2.

For the aforesaid relief, the petitioner had requested through Right to Information (RTI) vide Communication dated 04.03.2020, however, till date, the petitioner could not get the document as sought.

3.

In view of above, in the interest of justice, we hereby dispose of the present petition directing the respondent Nos. 2 to 6 to provide the document as sought in Annexur-2 and Paragraph-20 of the present petition within four weeks from today.

4.

Accordingly, the petition is disposed of.