AI Structured Summary
Not yet generated for this judgment
Judgment
SI. No,Head of claim,"Amount claimed (in
rupees)","Amount awarded (in
rupees)",
1.,Funeral expenses,5000,5000,
2.,Transportation expenses,,,
3.,Damages to clothing,,,
4.,Love and affection,"25,000","10,000",
5.,Medical expenses,"25,000","19,430",
6.,Shock pain and sufferings,"10,000","10,000",
7.,"Compensation for continuing and
permanent disability","5,00,000","2,73,000",
8.,Loss of estate,"50,000","5,000",
,Total,"6,15,000
=======","3,22,430
========",
SI. No,Head of claim,"Amount claimed (in
rupees)","Amount awarded (in
rupees)","Amounts modified and
recalculated by this
Court
1.,Funeral expenses,5000,5000,"15,000
2.,Transportation expenses,,,
3.,Damages to clothing,,,
4.,Love and affection,"25,000","10,000","80,000
5.,Medical expenses,"25,000","19,430","19,430
6.,Shock pain and sufferings,"10,000","10,000","10,000
7.,"Compensation for continuing and
permanent disability","5,00,000","2,73,000","6,04,800
8.,Loss of estate,"50,000","5,000","15,000
,Total,"6,15,000
=======","3,22,430
========","7,44,230
=======