AI Structured Summary
Not yet generated for this judgment
Judgment
IA-5089/2021- This is an application filed for the extension of CIRP period by 90 days from 31.10.2021. On hearing the Counsel for the Applicant, this application is allowed. With this, the present IA stands disposed of.
IA-4998/2021- Notice be issued upon the respondents by all modes including the email ID of the respondents. Affidavit of service be filed within a week from today. List the matter on 13th December, 2021.
IA-2825/2021- The ex-IRP, who is present in course of the hearing has submitted that he would abide by the orders of the Court and made a statement that he is prepared to receive Consolidated Fee @ Rs. 2 Lakh per month for the service rendered by him from 22.03.2021 to 30.06.2021. In view of the same, the IA stands disposed of.
IA-3174/2021- List the matter on 13th December 2021.
