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Judgment
Baldev S/o Pardeshi Aged About 36 Years Caste Pando, R/o Village Bonga, Post Govindpur, Tahsil Pratappur, District- Surajpur, Chhattisgarh.,
District : Surajpur, Chhattisgarh
Banarasi S/o Hardayal Aged About 30 Years Caste Pando, R/o Village Bonga, Post Govindpur, Tahsil Pratappur, District- Surajpur, Chhattisgarh.,
District : Surajpur, Chhattisgarh
Rajendar S/o Ramlal Netam Aged About 30 Years Caste Gond, R/o Village Bonga, Post Govindpur, Tahsil Pratappur, District- Surajpur,
Chhattisgarh., District : Surajpur, Chhattisgarh
Bisheshar S/o Rante Aged About 30 Years Caste Agariya, R/o Village Bonga, Post Govindpur, Tahsil Pratappur, District- Surajpur, Chhattisgarh.,
District : Surajpur, Chhattisgarh
Sitaram S/o Daroga Aged About 35 Years Caste Pando, R/o Village Bonga, Post Govindpur, Tahsil Pratappur, District- Surajpur, Chhattisgarh.,
District : Surajpur, Chhattisgarh
Dilbasiya S/o Bhawarsai Aged About 65 Years Caste Pando, R/o Village Bonga, Post Govindpur, Tahsil Pratappur, District- Surajpur,
Chhattisgarh., District : Surajpur, Chhattisgarh
Maniharo S/o Krishna Prasad Aged About 40 Years Caste Gond, R/o Village Bonga, Post Govindpur, Tahsil Pratappur, District- Surajpur,
Chhattisgarh., District : Surajpur, Chhattisgarh
Birkumar Netam S/o Ramlal Netam Aged About 32 Years Caste Gond, R/o Village Bonga, Post Govindpur, Tahsil Pratappur, District- Surajpur,
Chhattisgarh., District : Surajpur, Chhattisgarh
Singarmati W/o Kaudar Rante Aged About 40 Years Caste Agariya, R/o Village Bonga, Post Govindpur, Tahsil Pratappur, District- Surajpur,
Chhattisgarh., District : Surajpur, Chhattisgarh
Shivbarat S/o Bisheshar Aged About 30 Years Caste Agariya, R/o Village Bonga, Post Govindpur, Tahsil Pratappur, District- Surajpur,
Chhattisgarh., District : Surajpur, Chhattisgarh
Rajkumar Netam S/o Ramlal Netam Aged About 28 Years Caste Gond, R/o Village Bonga, Post Govindpur, Tahsil Pratappur, District- Surajpur,
Chhattisgarh., District : Surajpur, Chhattisgarh
Ranglal S/o Tulsi Aged About 25 Years Caste Gond, R/o Village Bonga, Post Govindpur, Tahsil Pratappur, District- Surajpur, Chhattisgarh.,
District : Surajpur, Chhattisgarh
---- Petitioners
Versus
State Of Chhattisgarh Through The Secretary, Department Of Forest, Mahanadi Bhavan, Mantralaya, New Raipur, District- Raipur, Chhattisgarh.,
District : Raipur, Chhattisgarh
State Of Chhattisgarh, Through The Secretary, Department Of Revenue And Disaster Management, Mahanadi Bhawan, Mantralaya, New Raipur,
District-Raipur, Chhattisgarh., District : Raipur, Chhattisgarh
Collector, Surajpur, District Surajpur, Chhattisgarh., District : Surajpur, Chhattisgarh
District Forest Officer, Surajpur, District- Surajpur, Chhattisgarh., District : Surajpur, Chhattisgarh
Sub Divisional Officer, (R), Pratappur, District- Surajpur, Chhattisgarh., District : Surajpur, Chhattisgarh
Sub Divisional Officer, (F), Pratappur, District- Surajpur, Chhattisgarh., District : Surajpur, Chhattisgarh
---- Respondents
For Petitioners : Smt. Asha Singh Poya, Advocate.
For Respondents : Mr. D.R. Minj, Dy. G.A.
Hon'ble Shri Justice Sanjay K. Agrawal
Order On Board
23/03/18
Learned counsel for the petitioners would submit that they have made an application before the competent authorities for conferring the rights
(patta) under the Forest Dwellers (Recognition of Forest Rights) Act, 2006, which has not been considered and decided till date and, therefore,
directions may be issued to expedite the same.
I have heard learned counsel for the petitioners.
The prayer appears to be fair and reasonable and is accordingly allowed.
Be that as it may, the competent authority, is directed to consider and dispose of the petitioners' application expeditiously preferably within a period
of three months from the date of receipt of copy of this order.
It is made clear that this Court has not expressed any opinion on the merits of the case and the respondent authorities would be at liberty to decide
the application of the petitioners in accordance with law.
With the aforesaid observation, the writ petition stands finally disposed
