Tribunals and CommissionsDivision Bench(2021) 02 CAT CK 0546

Anil Kumar Sharma vs Transport Department (GNCT of Delhi)

Central Administrative Tribunal, New Delhi · Decided on 16 February 2021

HON’BLE JUDGES
A. K. Bishnoi, Member (A) · R.N. Singh, Member (J)
CASE NUMBER
O.A. No.356/2021

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Judgment

3 paragraphs · 47 words

Hon’ble Mr. R. N. Singh, Member (J):

After arguing for some time, learned counsel for the applicant seeks permission to withdraw the present OA with liberty in accordance with relevant rules and law.

2.

Permission is granted. The OA stands dismissed as withdrawn with liberty as aforesaid.