High CourtsSingle Bench(2026) 10 AP CK 4406

Akula Gangadhara Rama Narasimha Murthy vs Suresh Kumar I A S & Ors.

Andhra Pradesh High Court, Amaravati · Decided on 30 October 2026

HON’BLE JUDGES
Harinath.N, J
CASE NUMBER
CONTEMPT CASE NO: 4259/2025

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Judgment

4 paragraphs · 39 words

The Court made the following order:

Learned counsel for the petitioner submits that the orders of this Court have been complied with.

Accordingly, the Contempt Case is closed.

As a sequel, pending miscellaneous petitions, if any, shall stand closed.