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Debts Recovery Tribunal judgments, 2019

4 judgments · page 1 of 1

Tribunals and Commissions06 Jul 2019Allowed

Kerala Gramin Bank Vs E. J. Babu And Ors

Debts Recovery Tribunal · (2019) 07 DRT CK 0004

Recovery Of Debts Due to Banks And Financial Institutions Act, 1993 — Section 19(1), 19(20), 19(20AB), 19(21)(i)Debts Recovery Tribunal (Procedure) Rules, 1993 — Rule 16
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Tribunals and Commissions06 Jul 2019Allowed

Federal Bank Ltd Vs A Janaki And Ors

Debts Recovery Tribunal · (2019) 07 DRT CK 0003

Recovery Of Debts due to Banks And Financial Institutions Act, 1993 — Section 19(1), 19(20), 19(20AB), 19(21)(i)Debts Recovery Tribunal (Procedure) Rules, 1993 — Rule 16
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Tribunals and Commissions06 Jul 2019Allowed

Kerala Gramin Bank Vs Mercy Thankachan And Ors

Debts Recovery Tribunal · (2019) 07 DRT CK 0001

Recovery Of Debts Due to Banks And Financial Institutions Act, 1993 — Section 1(4), 2(g), 17(1), 18, 19, 19(20AB), 19(21)(i), 19(22), 31A(1), 31A, 31A(2)Debts Recovery Tribunal (Procedure) Rules, 1993 — Rule 16
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