COURT ARCHIVE

Customs, Excise And Service Tax Appellate, New Delhi judgments, 2024

144 judgments · page 8 of 8

Tribunals and Commissions25 Jun 2024Dismissed

Principal Commissioner of Central Tax GST North Commissionerate Vs Diamond Tradex Company Limited

Customs, Excise And Service Tax Appellate, New Delhi · (2024) 06 CESTAT CK 1547

State Emblem of India (Prohibition of Improper use) Act, 2005 - Section 4

Tribunals and Commissions24 Jun 2024Allowed

Customs, Excise And Service Tax Appellate, New Delhi · (2024) 06 CESTAT CK 1546

Central Excise Valuation (Determination of Price of Excisable Goods) Rules, 2002 - Rule 6

Tribunals and Commissions24 Jun 2024Allowed

Customs, Excise And Service Tax Appellate, New Delhi · (2024) 06 CESTAT CK 1545

Finance Act, 1994 - Section 77, 78Central Excise Tariff Act, 1985 - Chapter 25

Tribunals and Commissions24 Jun 2024Dismissed

Customs, Excise And Service Tax Appellate, New Delhi · (2024) 06 CESTAT CK 1544

Finance Act, 1994 - Section 73(1), 77(1)(a), 78