Court News
No More Weddings or Restaurants at Vidhyadhar Ka Bag: Rajasthan High Court Bans Commercial Use of Monument Inside Reserved Forest
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Court News
87 Resorts, Not One With Building Approval: Madras High Court Orders Illegal Structures in Sathyamangalam Tiger Reserve Closed, Sealed and Demolished
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Court News
Chambal Sand Mafia: Supreme Court Issues 20 Directions to MP, Rajasthan and UP — Officer Accountability, Satellite Surveys, Chargesheets in 60 Days
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Court News
Wild Elephant Attack: State Can’t Escape Liability Just Because It Doesn’t Own Wild Animals, Says Kerala High Court
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