Court News
An MBA and a Past Job Don’t Mean She Can Maintain Herself: Bombay High Court Raises Wife’s Maintenance to Rs 25,000 From the Date She Applied
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6 articles
Court News
Rs 3,100 a Month From an Army Husband? ‘Maintenance Is Not a Bounty’, Says Allahabad High Court, Nearly Doubling Wife’s Award After 11 Years
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Court News
Husband Appeals for Divorce, Pays Nothing Under Maintenance Order: Jharkhand High Court Grants Wife Rs 15,000 a Month Even Without an Application
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Court News
SC Rules Husband’s Duty to Maintain Wife Overrides Loan Repayments
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Court News
Orissa High Court: Wife’s Succession Rights Override Bank Nominee in Property Disputes
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Court News
Allahabad High Court Rules: Wife, Not Uncle, Is Closest Legal Heir Under CrPC
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