Court News
CRPF Husband Earning Over ₹1 Lakh, Family Court Gave Wife ₹7,000: Tripura High Court Raises Maintenance and Makes It Payable From the Date of Application
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
wife maintenanceClear topic ×
6 articles
Court News
Allahabad High Court: Short-Lived Marriage Still Entitles Wife to Maintenance
Read article ↗
Court News
Delhi HC: Pensioned Parents Not Grounds to Cut Wife & Child’s Maintenance
Read article ↗
Court News
Delhi High Court: Husband Must Support Wife and Child Living with Her, Even in Shared Custody Cases
Read article ↗
Court News
Allahabad High Court Rules: Wife Entitled to 25% of Husband’s Earnings as Maintenance
Read article ↗
Court News
Delhi High Court: Non-Earning Spouse Cannot Be Forced to Show ITRs for Maintenance Claims
Read article ↗