THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

valuation disputesClear topic ×

2 articles

GST on JDAs: Developers and Landowners Still Grapple with Complex Rules

Court News

GST on JDAs: Developers and Landowners Still Grapple with Complex Rules

16 Apr 2026Read article ↗

Bombay High Court Quashes Collector’s Order on Independent Valuation Duty

Court News

Bombay High Court Quashes Collector’s Order on Independent Valuation Duty

5 Feb 2026Read article ↗