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2 articles

ITAT: Books Must Be Rejected Under Section 145(3) Before Adding Unexplained Cash, Deletes ₹64 Lakh Addition

Court News

ITAT: Books Must Be Rejected Under Section 145(3) Before Adding Unexplained Cash, Deletes ₹64 Lakh Addition

28 Dec 2025Read article ↗

ITAT Upholds Jeweller’s Cash Sales on Demonetisation Day, Deletes Tax Addition

Court News

ITAT Upholds Jeweller’s Cash Sales on Demonetisation Day, Deletes Tax Addition

5 Dec 2025Read article ↗