Court News
ITAT Mumbai Rules: TDS Credit Cannot Be Denied Even Without Filing I-T Return
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12 articles
Court News
TDS Credit Cannot Be Denied Due to Form 26AS Mismatch
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Court News
ITAT Deletes Tax Addition Against Dalmia Family Trust: No Evidence Found
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Court News
ITAT Mumbai Rules: No Profit in Intra-Group Sales, Not Liable for Commission Income
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Court News
ITAT Rules: Depreciation on Genuine Fixed Assets Cannot Be Denied for Source Deficiency
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Court News
ITAT: Trusts Giving Financial Aid to Students Eligible for Section 80G, Even for Studies Abroad
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Court News
ITAT Upholds Jeweller’s Cash Sales on Demonetisation Day, Deletes Tax Addition
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Court News
ITAT Ahmedabad Rules: Calculation Error in Section 54F Exemption Not Tax Misreporting
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Court News
ITAT Rules: Purchases Backed by E-Way Bills Are Genuine, Not Bogus
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Court News
ITAT Grants ₹25 Lakh Leave Encashment Exemption to Retired SBI Employee, Setting Landmark Relief for PSU Retirees
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Court News
ITAT Bangalore Rules Mango Orchard Income as Agricultural, Quashes ₹1.2 Crore Tax Addition
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Court News
ITAT Condones 498-Day Delay After CA Mistakes Sale Agreement for Sale Deed, Remands Capital Gains Case
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