Court News
Husband’s Plea to Cut DV Act Maintenance Stays With the Magistrate: Bombay High Court Refuses to Transfer It to Family Court
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Court News
Krrish Realtech Homebuyer Fraud: Supreme Court Refuses to Quash PMLA Case Against Amit Katyal but Transfers It From Gurugram to Delhi
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Court News
‘SUPREME’ vs ‘SUPREMO’: Supreme Court Sends Rival Trademark Suits From Indore and Delhi to a Neutral Court in Ahmedabad (Supreme Industries v. Supremo India)
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Court News
Custody Case Must Stay Where the Children Live: Gujarat High Court Refuses Transfer but Lets Mother Appear by Video and Orders Husband to Pay Travel
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Court News
Supreme Court Transfers Conjugal Rights Case to Rajasthan, Citing Wife’s Lack of Income
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