Court News
Probationer Sacked Over Bribe Allegation Without Inquiry: Gujarat High Court Orders Reinstatement With Full Benefits
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Court News
No Termination From a Back Date: CAT Chandigarh Quashes CSIR Order Ending Scientist’s Service From 2021, Orders Pay for the Months She Worked After Rejoining
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Court News
Trainee Constable Left Training School for 115 Days Citing Mother’s Illness: MP High Court Upholds Termination, Says ‘No Work, No Pay’ Does Not Condone Misconduct
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Court News
You Cannot Hide What You Did Not Know: Supreme Court Reinstates FACT Technician Sacked Over an Undisclosed Police Report
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