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2 articles

Wife Is 54, Husband 53: Bombay High Court Reads the Couple’s Age Collectively, Orders Surrogacy Eligibility Certificate

Court News

Wife Is 54, Husband 53: Bombay High Court Reads the Couple’s Age Collectively, Orders Surrogacy Eligibility Certificate

12 Nov 2026Read article ↗

Madras HC Sets Guidelines for Surrogacy Applications: Ensuring Compliance

Court News

Madras HC Sets Guidelines for Surrogacy Applications: Ensuring Compliance

30 Jun 2026Read article ↗