THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

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2 articles

Hid an Earlier Writ, Still Won: Supreme Court Orders Visakhapatnam Civic Body to Honour 2012 Tribunal Order for Grade-IV Staff — But Denies Interest

Court News

Hid an Earlier Writ, Still Won: Supreme Court Orders Visakhapatnam Civic Body to Honour 2012 Tribunal Order for Grade-IV Staff — But Denies Interest

10 Nov 2026Read article ↗

CESTAT Rules Service Tax Penalty under Section 78 Unsustainable When Liability Was Unclear

Court News

CESTAT Rules Service Tax Penalty under Section 78 Unsustainable When Liability Was Unclear

20 Feb 2026Read article ↗