THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

succession casesClear topic ×

2 articles

From Lakshmi Amma to Lalitaben Popat – Courts Reinforce Burden of Proof in Probate Cases

Court News

From Lakshmi Amma to Lalitaben Popat – Courts Reinforce Burden of Proof in Probate Cases

29 Apr 2026Read article ↗

Lost Wills and the Law: Navigating Probate in Complex Situations

Court News

Lost Wills and the Law: Navigating Probate in Complex Situations

22 Apr 2026Read article ↗