Court News
₹1.5 Crore Settlement, Mutual Divorce, Case Closed: Andhra Pradesh High Court Quashes Dowry Cruelty Case Under Section 85 BNS
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4 articles
Court News
Wife Waived Maintenance in Divorce Settlement, Then Filed a DV Case: Supreme Court Quashes It as Abuse of Process — But Leaves the Adult Daughter Free to Sue
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Court News
Who Can Settle a Criminal Case? Supreme Court Says Only the Victim, Not a Non-Victim Informant
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Court News
Supreme Court Allows Amicable Settlement in Rape Case on False Promise of Marriage, Sparks Legal Debate
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