Court News
Judicial Review and Separation of Powers in India's Democracy
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8 articles
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Court Cannot Substitute Authority’s Discretion: Supreme Court on Extraordinary Pension
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Court News
Supreme Court Upholds BNSS Provision Allowing Sessions Judges as Directors of Prosecution
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Court News
Orissa High Court Quashes Order Allowing 50 Police Officers to File Property Declarations Late
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Court News
Supreme Court Declines Plea to Publish Opposition Leader’s Dissent on CIC Appointments
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Court News
Supreme Court Warns: High Court Judges Cannot Act as Domain Experts in Exams or Specialized Fields
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Court News
Supreme Court: Magistrate Cannot Be Judge in His Own Cause
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Court News
Supreme Court Clarifies: Legislature Cannot Override Court Judgments, But Can Fix Legal Defects Through Amendments
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