Court News
ITAT Delhi Quashes Tax Reassessment Due to Jurisdictional Limitation
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section 54Clear topic ×
11 articles
Court News
Capital Gains Tax on Property Sales: What Budget 2024 Changed
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Court News
ITAT Ruling: Late ITR Filing Doesn’t Block Section 54 Exemption
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Court News
HUF Wealth Transfers: Legal Pathways to Minimize Tax Risk
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Court News
Capital Gains Tax on Property Sales: Supreme Court Tightens the Rules
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Story
Taxation of Capital Gains in India
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Story
Property Sales & Capital Gains: Tax Rules You Can’t Ignore
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Court News
Bombay High Court: Sale of Mother’s Flat Reinvested in Multiple Homes Eligible for Section 54 Tax Exemption
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Court News
Section 54 Tax Relief: ITAT Says Delay in Property Registration Cannot Deny Exemption
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Court News
Capital Gains Account Scheme Updated: New Rules Bring Relief for Taxpayers
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Court News
Hindu Undivided Family: Tax Benefits, Structure, and Compliance Under Income Tax Act, 1961
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