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3 articles

Tax Back, But No Penalty: Supreme Court Upholds Karnataka’s Retrospective Tax on Imported Sugar With Fairness Limits

Court News

Tax Back, But No Penalty: Supreme Court Upholds Karnataka’s Retrospective Tax on Imported Sugar With Fairness Limits

12 Nov 2026Read article ↗

A 28-Year-Old Reference Ends Without a New Rule: Seven-Judge Bench Says GST Has Made the ‘Surcharge on Sales Tax’ Question Academic, S. Kodar Still Governs

Court News

A 28-Year-Old Reference Ends Without a New Rule: Seven-Judge Bench Says GST Has Made the ‘Surcharge on Sales Tax’ Question Academic, S. Kodar Still Governs

5 Nov 2026Read article ↗

Kerala High Court: Wife’s Property Cannot Be Attached for Husband’s Sales Tax Arrears

Court News

Kerala High Court: Wife’s Property Cannot Be Attached for Husband’s Sales Tax Arrears

16 Dec 2025Read article ↗