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3 articles

Wife Is 54, Husband 53: Bombay High Court Reads the Couple’s Age Collectively, Orders Surrogacy Eligibility Certificate

Court News

Wife Is 54, Husband 53: Bombay High Court Reads the Couple’s Age Collectively, Orders Surrogacy Eligibility Certificate

12 Nov 2026Read article ↗

HC Clears Fertility Treatment for Canada-Based Couple Despite Age Bar

Court News

HC Clears Fertility Treatment for Canada-Based Couple Despite Age Bar

15 Apr 2026Read article ↗

Delhi High Court Says Forcing Woman to Continue Pregnancy Violates Autonomy, Quashes Case Against Lawful Abortion

Court News

Delhi High Court Says Forcing Woman to Continue Pregnancy Violates Autonomy, Quashes Case Against Lawful Abortion

11 Jan 2026Read article ↗